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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Municipal Corporation Act, 2003

(2)As soon as may be, after the issue of the notification specifying an area to be a larger urban area, the Government shall, by notification in the official gazette, constitute for the purpose of this Act a Municipal Corporation for that larger urban area.