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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(5) in The Transport Of Animals Rules, 1978

(5)The following two sizes of cages shall be used-
(a)910 x 760 x 510 mm-to contain not more than twelve monkeys, weighing between 1.8 and 3.00 kilograms each or ten monkeys weighing between 3.1 and 5.0 kilograms each;
(b)710 x 710 x 510 mm-to contain not more than ten monkeys weighing between 1.8 and 3.00 kilograms each or eight monkeys weighing between 3.1 and 5.00 kilograms each:
Provided that wooden cages as specified in Schedule F to these rules may also be used for carrying monkeys from the trapping area to the nearest rail-head.