Section 101 in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018
101. Filling up of Casual Vacancies.
- Any casual vacancy of Member and Sarpanch of Gram Panchayat and Members of Mandal Praja Parishad/Zilla Praja Parishad shall be filled up within a period of one hundred and twenty days from the date of occurrence of such vacancy in accordance with the provisions of these rules and orders made there under.
