Gauhati High Court
Page No.# 1/6 vs The State Of Assam on 25 January, 2021
Author: Hitesh Kumar Sarma
Bench: Hitesh Kumar Sarma
Page No.# 1/6
GAHC010185372020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/3717/2020
MAYEJ UDDIN AND 27 ORS
S/O OMAR ALI, VILL-BILASHIPARA GAON, P.O.-BILASHIPARA (BAZAR),
P.S.-BARPETA ROAD, DIST-BARPETA (ASSAM)
2: MAHIDUL ISLAM
S/O NAYEB ALI
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
3: SHAHIDUL ISLAM
S/O NAYEB ALI
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
4: HABIBOR RAHMAN
S/O TOWAZ ALI
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
5: ABDUL AKDER
S/O TAHER ALI
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
6: MONOWAR HUSSAIN
S/O LT ABU BAKKAR SIDDIK
Page No.# 2/6
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
7: ANOWAR HUSSEN
S/O LATE ABU BAKKAR SIDDIK
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
8: KASEM ALI
S/O ABDUL BASET
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
9: INTAJ ALI
S/O LATE IMAN ALI
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
10: MAHIDUL ISLAM
S/O AHAMMAD ALI
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
11: MONSAR ALI
S/O ASOR UDDIN
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
12: OMAR ALI
S/O A. RAHMAN
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
13: TAYES UDDIN
Page No.# 3/6
S/O OMAR ALI
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
14: KAMAL UDDIN
S/O JOYNAL ABEDIN
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
15: INNAS ALI
S/O INTAJ ALI
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
16: RAKIBUL ISLAM @ RAKIBUL HOQUE
S/O JAKIR HUSSEN
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
17: RAHIZ UDDIN
S/O A. SALAM
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
18: MOHOR ALI
S/O A. SALAM
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
19: BAKTAR ALI
S/O A. BASET
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
Page No.# 4/6
20: AMINUL HOQUE
S/O HABEBOR RAHMAN
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
21: ABDUL BASET
S/O TAHER ALI
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
22: HANIF ALI
S/O ABDUL KADER
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
23: JIYAUL HOQUE
S/O ABDUL BAREK AHMED
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
24: HABEJ UDDIN
S/O AMIRHAMJA
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
25: AHED ALI
S/O BADUL BAKKAR SIDDIK
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
26: BASED ALI
S/O ABU BAKKAR SIDDIK
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
Page No.# 5/6
27: NAYEB ALI
S/O JURAN ALI
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM)
28: JULFUKKAR ISLAM
S/O HANIF ALI
VILL-BILASHIPARA GAON
P.O.-BILASHIPARA (BAZAR)
P.S.-BARPETA ROAD
DIST-BARPETA (ASSAM
VERSUS
THE STATE OF ASSAM
REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM
Advocate for the Petitioner : MR H R A CHOUDHURY
Advocate for the Respondent : PP, ASSAM
BEFORE
HONOURABLE MR. JUSTICE HITESH KUMAR SARMA
ORDER
25-01-2021 This is an application, filed under Section 438 Cr.P.C., praying for pre-arrest bail of the petitioners, namely, 1. Mayej Uddin, 2. Mahidul Islam, 3. Shahidul Islam, 4. Habibor Rahman, 5. Abdul Kader, 6. Monowar Hussain, 7. Anowar Hussen, 8. Kasem Ali, 9. Intaj Ali, 10. Mahidul Islam,
11.Monsar Ali, 12. Omar Ali, 13. Tayes Uddin, 14. Kamal Uddin, 15. Innas Ali, 16. Rakibul Islam @ Rakibul Hoque, 17. Rahiz Page No.# 6/6 Uddin, 18. Mohor Ali, 19. Baktar Ali, 20. Aminul Hoque,
21. Abdul Baset, 22. Hanif Ali, 23. Jiyaul Hoque, 24. Habej Uddin, 25. Ahed Ali, 26. Based Ali, 27.
Nayeb Ali and 28. Julfukkar Islam, apprehending arrest in connection with Barpeta PS Case No. 393/2020, registered under Sections 147/148/149/447/294/354(B)/427/395 of the IPC. Heard Mr. H.R.A. Choudhury, learned senior counsel, assisted by Mr. A. Ahmed, learned counsel for the petitioners as well as Ms. R.J. Barua, learned Additional Public Prosecutor for the state respondent.
Page No.# 6/6 The case diary produced has been perused.
On perusal of the materials in the case diary, it appears that the petitioners and the informant's party were engaged in a quarrel following some altercation during the course of a game played in the village itself. Both the parties hail from the same village. The statements of the witnesses, so far examined by the Investigating Police Officer, do not appear to have implicated the petitioners to such an extent necessitating custodial interrogation of the petitioners. Therefore, considering such position appearing from the case diary as well as considering the nature of the offences alleged, the petitioners are granted the privilege of pre-arrest bail.
That apart, the petitioners are already on interim protection granted by a co-ordinate Bench of this Court, vide order, dated 22-12-2020.
Accordingly, the interim protection granted to the petitioners, vide order dated 09-12-2020, is made absolute by this order on the same terms and conditions. The anticipatory bail application stands disposed of. Return the case diary.
JUDGE Comparing Assistant