Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 212] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(1) in The Orissa Prevention of Land Encroachment Act, 1972 (1)An appeal from any decision or order made under this Act by the Tahasildar shall lie to the Sub-divisional Officer.
