Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 229 in The Bihar Motor Vehicles Rules, 1992 229. Diary of the proceedings. - The Claims Tribunal shall maintain a brief diary of the proceedings on an application for compensation.
