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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(2) in Rajasthan Minor Mineral Concession Rules, 2017

(2)Every officer so authorised shall in the conduct of such investigations, exercise the powers conferred by the Code of CriminalProcedure, 1973, upon an officer in-charge of a police station for the investigation of a cognizable offence.