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Union of India - Section

Section 35 in The Pension Fund Regulatory and Development Authority (Exits and Withdrawals under the National Pension System) Regulations, 2015

35. [ Providing bank account details. [Substituted by Notification No. PFRDA/12/RGL/139/8, dated 10.8.2017 (w.e.f. 11.5.2015)]

- A subscriber seeking benefits upon exit or withdrawals as permitted under these regulation shall provide the Bank details mandatorily apart from details or copy of Aadhar card issued by Unique Identification Authority of India or details of or copy of Permanent Account Number (PAN) card issued by Income-tax Department, in order to have the facility of credit of the eligible benefits directly in to the subscribers or claimants Bank accounts as applicable].