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State of Odisha - Section

Section 68 in The Orissa Grama Panchayats (Minor Forest Produce Administration) Rules, 2002

68. Baibirang Seed

Form No.1[See rule 4(2)]Application Form for registration of trading in Minor Forest Produce.ToThe Sarpanch..................Grama PanchayatSir,I sri.............. Village/Post.........do hereby apply for registration as a dealer in Minor Forest Produce in Grama Panchayat.Detail of Trade