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Ashok Kumar Singh vs The State Of Jharkhand on 1 March, 2019

Bench: Arun Mishra, Navin Sinha

     ITEM NO.37                                   COURT NO.5                       SECTION II-A

                                       S U P R E M E C O U R T O F          I N D I A
                                               RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                           No(s).       3118/2018

     (Arising out of impugned final judgment and order dated 11-12-2017
     in Acquittal Appeal (DB) No. 17/2017 passed by the High Court Of
     Jharkhand At Ranchi)

     ASHOK KUMAR SINGH                                                              Petitioner(s)

                                                            VERSUS

     STATE OF JHARKHAND & ORS.                                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.51237/2018-EXEMPTION FROM FILING
     O.T.   and   IA   No.51240/2018-PERMISSION  TO   FILE   ADDITIONAL
     DOCUMENTS )

     Date : 01-03-2019 This matter was called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE ARUN MISHRA
              HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                     Mr.   Ashok Kumar Singh, AOR
                                           Mr.   Shantwanu Singh, Adv.
                                           Mr.   Murari Babu, Adv.
                                           Mr.   Sarvagya Walia, Adv.
                                           Mr.   Tushar Sharma, Adv.
                                           Ms.   Ruchita Sharma, Adv.

     For Respondent(s)                     Mr. Gopal Prasad, AOR
                                           Mr. S.K. Singh, Adv.

                                           Mr. Sanjay Kumar Tyagi, AOR

                                           Mr.   Rajan Kumar Chourasia, Adv.
                                           Mr.   Syamal Kumar, Adv.
                                           Ms.   S. Singh, Adv.
                                           Mr.   Sunil Kumar, Adv.


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

List this matter in the month of April, 2019 on a non-

miscellaneous day.

(ASHA SUNDRIYAL) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER