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State of Bihar - Section

Section 3 in Bihar Engineering Service Rules, 1939

3. Strength of cadre.

- The sanctioned strength of the service shall be as follows:-
  Permanent. Temporary.
Chief Engineer 1 ...
Deputy Chief Engineer ... 1
Superintending Engineers 4 6
Executive Engineers including Under-Secretary. 21 17
Total 26 24
Provided that:
(a)the Governor may leave unfilled or hold in abeyance post, without thereby entitling any member of the service to compensation, and may increase or decrease the cadre by creating or reducing permanent or temporary posts from time to time, as may be found necessary; and
(b)the number of members of the Service shall not at any time exceed the difference between the number of posts sanctioned for the time being and the sum total of the number of officers of the Indian Service of Engineers borne on the provincial cadre for the time being holding such posts plus the number of officers appointed against any such posts held in abeyance.