Section 6(f) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018
(f)It will be prime responsibility of all the waste generators/citizens to store and sell/handover the recyclable waste to the Ragpickers/Kabadiwala or person/ organisation designated by the Municipal Council/Nagar Panchayat. They have to ensure that no such waste is being disposed on the road/drain/secondary storage bins/ open space.
