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[Cites 0, Cited by 0] [Section 3(15)] [Section 3] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 3(15)(b) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014

(b)on vesting or exercise, as the case may be, of SAR under the scheme covered by Part C of Chapter III of these regulations;