Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 32 in The Rajasthan Municipal Service Rules, 1963

32. Scale of pay.

- The scale of monthly pay admissible to a number of the service shall be such as is specified by the Government for the post from time to time under sub-section (2) of Section 303 of the Act.