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[Cites 0, Cited by 0] [Section 7(c)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(c)(2A) in The Waqf (Amendment) Act, 2025

"(2A)The State Government shall upload the notified list of auqaf on the portal and database within ninety days from the date of its publication in the Official Gazette under sub-section (2).