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State of Uttar Pradesh - Section

Section 16 in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993

16. Procedure for recruitment by promotion.

- (i) Appointing Authority.(ii)Two officers nominated by the appointing authority, one of whom shall be an officer belonging to the Scheduled Castes or Scheduled Tribes.
(2)The appointing authority shall prepare an eligibility list or lists of the candidates in accordance with the provisions of the Uttar Pradesh Promotion by Selection (on Posts Outside the Purview of the Public Service Commission) Eligibility List Rules, 1986, and place the same before the Selection Committee along with the character rolls and such other record pertaining to them, as may be considered proper.
(3)The Selection Committee shall consider the cases of candidates on the basis of the records, referred to in sub-rule (2), and if it considers necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of seniority as it stood in the cadre from which they are to be promoted and forward the same to the appointing authority.