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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(2)All election papers other than the ballot paper shall be open to inspection subject to the payment of a fee at the rate of Rs. ten per day on which inspection is made.