Supreme Court - Daily Orders
Manoj Singh vs Chintel India Pvt. Ltd. on 26 September, 2023
Bench: Hrishikesh Roy, Sanjay Karol
ITEM NO.805 COURT NO.9 SECTION X
(Mentioning)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 273/2022
MANOJ SINGH & ORS. Petitioner(s)
VERSUS
CHINTEL INDIA PVT. LTD. & ORS. Respondent(s)
WITH
W.P.(C) No. 884/2023 (X) (Mentioned Matter)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 166142/2023)
Date : 26-09-2023 This petition was mentioned today.
CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE SANJAY KAROL
For Parties Mr. G. Umapathy, Sr. Adv.
Mr. Suvin Kumaran, Adv.
Mr. Aditya Singh-1, AOR
Mr. Prashant Bhushan, AOR
Mr. Anshuman Srivastava, AOR
Mr. Samar Vijay Singh, AOR
UPON being mentioned the Court made the following
O R D E R
On being mentioned by the petitioners, the matter be not deleted from the tentatively shown date.
(NITIN TALREJA) (KAMLESH RAWAT)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
NITIN TALREJA
Date: 2023.09.27
10:41:12 IST
Reason: