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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Goa - Subsection

Section 104(4) in The City of Panaji Corporation Act, 2002

(4)Nothing herein contained shall be deemed to empower the Corporation to levy, assess or collect tax from the State Government or its instrumentality in respect of any building, property, vehicle or any other item belonging to or under the control of the State Government.