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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Maharashtra - Subsection

Section 110(1)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)in delegating to any such Committee power to frame terms binding on each such body as to the construction and future maintenance of any joint work and any power which might be exercised by either or any of such bodies; and