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State of Odisha - Section

Section 44A in The Orissa Excise Rules, 1965

44A. [ [Inserted by Notification No. 1329-III-Ex-379/67 Dated/26.12.1967.]

The State Government may change the dates as prescribed in Rules 39 to 44 if they consider it necessary in any year in any area.]Part-III Restriction Regarding Grant of Licence and Sale