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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(1)(g) in The Maharashtra Tenancy and Agricultural Lands Act, 1948

(g)an order under section 13,
(ga)[ an order under section 15] [This clause was inserted by Bombay 38 of 1957, Section 24(2).],