Supreme Court - Daily Orders
M.V. Katoch, Dg Icmr vs Shyamala Balasubramanian . on 30 June, 2014
\202 ITEM NO.46 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18536-18538/2013
(Arising out of impugned final judgment and order dated 01/08/2012
in CP 1221/2011,01/08/2012 in CP 1309/2011,01/08/2012 in CP
1310/2011 passed by the High Court Of Madras)
M.V. KATOCH, DG ICMR Petitioner(s)
VERSUS
SHYAMALA BALASUBRAMANIAN & ORS. Respondents(s)
Date : 30/06/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE M.Y. EQBAL
For Petitioner(s) Mr. N.K. Kaul,ASG
Ms. Anjani Aiyagari,Adv.
Mr. D.S. Mahra,Adv.
Ms. Sushma Suri ,Adv.
For Respondent(s) Mr. Vijay Narayan,Sr.Adv.
Mr. B. Raghunath,Adv.
Mr. Vijay Kumar ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks. In the meanwhile, affidavit may be filed by the Union of India.
[O.P. SHARMA] [M.S. NEGI]
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2014.07.01
16:30:49 IST
Reason: