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Supreme Court - Daily Orders

M.V. Katoch, Dg Icmr vs Shyamala Balasubramanian . on 30 June, 2014

\202       ITEM NO.46                          COURT NO.3                     SECTION XII

                                S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C) No(s). 18536-18538/2013

       (Arising out of impugned final judgment and order dated 01/08/2012
       in CP 1221/2011,01/08/2012 in CP 1309/2011,01/08/2012 in CP
       1310/2011 passed by the High Court Of Madras)

       M.V. KATOCH, DG ICMR                                              Petitioner(s)

                                                    VERSUS

       SHYAMALA BALASUBRAMANIAN & ORS.                                   Respondents(s)

       Date : 30/06/2014 These petitions were called on for hearing today.

       CORAM :
                           HON’BLE DR. JUSTICE B.S. CHAUHAN
                           HON’BLE MR. JUSTICE M.Y. EQBAL

       For Petitioner(s)                 Mr.    N.K. Kaul,ASG
                                         Ms.    Anjani Aiyagari,Adv.
                                         Mr.    D.S. Mahra,Adv.
                                         Ms.    Sushma Suri ,Adv.

       For Respondent(s)                 Mr. Vijay Narayan,Sr.Adv.
                                         Mr. B. Raghunath,Adv.
                                         Mr. Vijay Kumar ,Adv.


                           UPON hearing the counsel the Court made the following
                                           O R D E R

List after two weeks. In the meanwhile, affidavit may be filed by the Union of India.

       [O.P. SHARMA]                                                [M.S. NEGI]
       COURT MASTER                                           ASSISTANT REGISTRAR



Signature Not Verified

Digitally signed by
Om Parkash Sharma
Date: 2014.07.01
16:30:49 IST
Reason: