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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Tamilnadu - Subsection

Section 88(1)(e) in Tamil Nadu Panchayats Act, 1994

(e)furnish to the District Panchayat such periodical reports regarding the progress made in carrying out the resolutions of that body and in the collection of taxes as the council may direct;