Section 39 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013
39. Pilots giving evidence.
- A Pilot shall not attend to give evidence in any trial or enquiry to which he is not a party, unless he is under subpoena, without the prior permission of the Deputy Conservator and a Pilot under subpoena to give evidence shall at once report the fact in writing to the Deputy Conservator.
