Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Sikkim - Subsection Section 2(i) in Sikkim Co-Operative Societies Act, 1978 (i)'Industrial Development Bank' means the Industrial Development Bank of India constituted under the Industrial Development Bank of India Act 1964 (18 of 1964).
