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State of Maharashtra - Section

Section 35 in The Maharashtra Borstal Schools Rules, 1965

35. Discipline.

(1)The Principal shall be responsible for maintaining discipline in the Borstal school.
(2)In dealing with an inmate, no officer shall use force unnecessarily. When force has to be applied, no more force shall be used than is necessary. No officer shall act in a manner calculated to provoke or annoy any inmate.
(3)If the Principal is satisfied that the behaviour of any inmate is such that in the interest of his own training or for the good of the other inmates, he should be temporarily removed from the normal community life, he may order the removal of the inmate from his House for a specific period, and the inmate may be accommodated in a separate room under such restrictions regarding association and privileges as the Principal may impose.