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State of Odisha - Section

Section 67 in The Orissa Agricultural Produce Markets Rules, 1958

67. Licensed weighman or measurer to wear a badge.

- Every licensed weighman or measurer when plying his trade shall wear a distinguishing badge of a suitable pattern provided by the Market Committee. A deposit of not less than one and not more than five rupees to cover the cost of this badge shall be paid to the Market Committee by every licensed weighman or measurer.