Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 55 in Police Regulations, Calcutta, 1968 55. Brevity of telegrams. - All telegrams shall be worded as briefly as possible provided that the meaning is clear; the abbreviated address, if any, of the addressees shall always be used.
