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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(3)Upon meeting the qualification criteria and verification of documents furnished by the candidate the permit to work may be granted to Supervisor, Wiremen or Chartered Electrical Safety Engineer, as the case may be.