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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(6) in The Rajasthan Sales Tax Rules, 1995

(6)Where Form [ST 18A] [Substituted by Notification dated 24-4-2000, Published in Rajasthan Gazette Extraordinary part 4(ga), dated 24-4-2000, page 49, w.e.f. 24-4-2000.] is out of print or in short supply or otherwise not available in zone, the Commissioner may issue such instructions as he deems proper in view of the circumstances of the case.] [Added by Notification No. G.S.R. 95, dated 20.2.2006 (w.e.f. 1.10.1995).]