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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Uttarakhand - Subsection

Section 28(3)(x) in National Law University of Uttarakhand Act, 2011

(x)perform such other duties as may be assigned to him from time to time, by the Executive Council or the Vice Chancellor under the provisions of this Act or the regulations.