Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 4 in The Bengal Land-Revenue Sales (Amendment) Act, 1862 4. Act to be read as part of Act 11 of 1859. - This Act shall be taken and read as part of the said Act 11 of 1859.
