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[Cites 0, Cited by 0] [Section 38B] [Entire Act]

Union of India - Subsection

Section 38B(8) in Aircraft Rules, 1937

(8)No cabin crew shall perform duties on more than three types of aircraft.Explanation. - For the purposes of this sub-rule, types of aircrafts shall be considered to be different types if they are not similar in all the following aspects, namely:-
(a)emergency exit operation;
(b)location and type of safety equipment; and
(c)emergency procedures.