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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 60(2)(b) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(b)In case purchaser does not make payment under clause (a), he shall be liable to make additional payment at the rate of one percent, per day of the total price of the agricultural produce, payable to the seller within five days.