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[Cites 0, Cited by 0] [Section 154A(1)] [Section 154A] [Entire Act]

State of Karnataka - Subsection

Section 154A(1)(ii) in Karnataka Agricultural Produce Marketing Act 1966

(ii)the Assistant Commissioner of the revenue sub-division in respect of a market committee of a market area the market yard of which is situated in the headquarters of the revenue sub-division other than the headquarters of the district;