Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 47 in Rajasthan State Dental Council Rules, 2008

47. Contents of the meeting.

- The minutes of each meeting shall contain such motions and amendments as have been move and adopted, or negative, with the names of the mover and the Seconder, but without any comment and without any record of observations made by any member at the meeting.