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[Cites 0, Cited by 5] [Article 203] [Constitution]

Constitution Subarticle

Article 203(2) in Constitution of India

(2)So much of the said estimates as relates to other expenditure shall be submitted in the form of demands for grants to the Legislative Assembly, and the Legislative Assembly shall have power to assent, or to refuse to assent, to any demand, or to assent to any demand subject to a reduction of the amount specified therein.