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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(a) in Atomic Minerals Concession Rules, 2016

(a)the lessee shall at all times comply with the provisions of the Act, the rules and all other applicable laws, including the Atomic Energy Act, 1962 (33 of 1962);