Delhi High Court - Orders
Canara Bank vs Sanjeev Sharma & Ors on 11 May, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 54/2022, CM APPL. 36810/2022, CM APPL.
36812/2022 & CM APPL. 11090/2023
CANARA BANK ..... APPELLANT
Through: Ms. Rekha Rustagi, Advocate.
versus
SANJEEV SHARMA & ORS. ..... RESPONDENTS
Through: Mr. Sparsh Jhamb, Advocates for R-1
& R-2.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 11.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. Issue fresh notice to the respondent no. 3 through ordinary process, Speed Post, approved courier, WhatsApp, Signal, SMS, e-mail, through other viable modes of electronic service and through counsel as well at all such addresses as will be furnished by the appellant.
2. List before the Registrar for completion of pleadings on 24.07.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J MAY 11, 2023 sk Signature Not Verified Digitally Signed By:JITENDRA Signing Date:16.05.2023 17:25:11