Himachal Pradesh High Court
Akash Dhiman vs State Of Himachal Pradesh And Others on 2 June, 2020
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA.
CWP No. 1509 of 2020
.
Decided on: 02.06.2020
Akash Dhiman ...Petitioner.
Versus
State of Himachal Pradesh and others ...Respondents.
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Coram:
Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.
Whether approved for reporting? 1 No
For the Petitioner: Mr. Vinod Chauhan, Advocate, through
Video Conferencing.
For the Respondents: Mr. Ashok Sharma, Advocate General, with
Mr. Ranjan Sharma, Mr. Vinod Thakur and
Mr. Vikas Rathore, Additional Advocate
Generals, through Video Conferencing.
PROCEEDINGS CONVENED THROUGH
VIDEO CONFERENCE.
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Justice Tarlok Singh Chauhan, J.(Oral)
As per the averments made by the petitioner, he is eligible for being transferred after having completed 28 months in the tribal area and was thus entitled to be transferred to anyone of the five stations of his choice.
1Whether reporters of the local papers may be allowed to see the judgment? yes ::: Downloaded on - 02/06/2020 20:24:42 :::HCHP 2
2. It appears that even though the respondents did consider the case of the petitioner in terms of the transfer .
policy, but since none of the persons posted in those stations has completed the requisite period of three years, therefore, his case could not be considered favourably.
3. In such circumstances, we permit the petitioner to make a fresh representation setting out therein atleast four stations of his choice, so that his case can be considered for posting in anyone of those stations. Let needful be done within one week from today and on receipt of such representation, respondent No.2 shall positively consider the same within two weeks thereafter.
4. The writ petition is disposed of in the aforesaid terms, so also the pending application(s) if any, leaving the parties to bear their own costs.
(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua) 2 nd June, 2020. Judge (GR/KRT) ::: Downloaded on - 02/06/2020 20:24:42 :::HCHP