Supreme Court - Daily Orders
Commissioner Of Income Tax ... vs M/S Amadeus Global Travel Distribution ... on 26 March, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.30 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.8896/2018
(Arising out of impugned final judgment and order dated 10-07-2017
in ITA No. 386/2017 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) 1Petitioner(s)
VERSUS
M/S AMADEUS GLOBAL TRAVEL DISTRIBUTION SA Respondent(s)
( IA No.39783/2018-CONDONATION OF DELAY IN FILING)
Date : 26-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Ms. Pinki Anand, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Ritesh Kumar, Adv.
Ms. Saudamini Sharma, Adv.
Mr. Hemant Arya, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Leave granted. Tag with Civil Appeal No.2919/2018. (ASHA SUNDRIYAL) Signature Not Verified (CHANDER BALA) COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2018.03.27 COURT MASTER 16:54:29 IST Reason: