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[Cites 0, Cited by 0] [Section 97(3)] [Section 97] [Entire Act]

State of Odisha - Subsection

Section 97(3)(b) in The Orissa Factories Rules, 1950

(b)collapse or failure of a crane, derrick, winch, hoist or other appliances used in raising or lowering persons or goods, or any part thereof, or the overturning of a crane;