Madras High Court
B.K.Prabakar vs The District Collector on 29 January, 2026
Author: S. M. Subramaniam
Bench: S. M. Subramaniam
WMP No. 3119 of 2021 IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 29-01-2026 CORAM THE HON'BLE MR JUSTICE S. M. SUBRAMANIAM AND THE HON'BLE MR.JUSTICE C.KUMARAPPAN WMP No. 3119 of 2021 IN WP NO. 20003 OF 2018 B.K.Prabakar, S/o.P.A.Krishna Chetty, No.34, Rangasamy Pillai Street, Nagarthapet, Hosur, Krishnagiri District.
..Petitioner(s) Vs
1. The District Collector, Krishnagiri District, Krishnagiri.
2. The Revenue Divisional Officer Hosur, Krishnagiri District.
3. The Commissioner, Hosur Municipality, Hosur, Krishnagiri District.
4. The Tahsildar, Hosur Taluk, Krishnagiri District.
5. J.Benin, S/o.Johnson, Door No.6/4-7, Nethaji Road, Hosur-635 109.
..Respondent(s) __________ Page1 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 03/02/2026 01:26:31 pm ) WMP No. 3119 of 2021 WMP No. 3119 of 2021 To recall the order passed in WP.No. 20003 of 2018 dated 26.11.2019.
For Petitioner(s): R.Jayaprakash For Respondent(s): Mr.T.Arun Kumar, AGP For R1, R2 & R4.
Order (Order of the Court was made by S.M.Subramaniam J.) The order sought to be re-called dated 26.11.2019 would show that if the petitioner is of the view that there are further encroachments available, he can workout his remedy available to him. Recalling of the said order would not arise at all. Further it is brought to the notice of this Court that the petitioner is also no more.
2. For all these reasons, the Miscellaneous Petition stands dismissed. No costs.
(S.M.S.,J.) (C.K.,J.) 29-01-2026 Index: Yes/No Speaking/Non-speaking order Neutral Citation: Yes/No DSA __________ Page2 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 03/02/2026 01:26:31 pm ) WMP No. 3119 of 2021 To
1. The District Collector, Krishnagiri District, Krishnagiri.
2. The Revenue Divisional Officer Hosur, Krishnagiri District.
3. The Commissioner, Hosur Municipality, Hosur, Krishnagiri District.
4. The Tahsildar, Hosur Taluk, Krishnagiri District.
5. J.Benin, S/o.Johnson, Door No.6/4-7, Nethaji Road, Hosur-635 109.
__________ Page3 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 03/02/2026 01:26:31 pm ) WMP No. 3119 of 2021 S.M.SUBRAMANIAM J.
AND C.KUMARAPPAN J.
DSA WMP No. 3119 of 2021 IN WP NO. 20003 OF 2018 29-01-2026 __________ Page4 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 03/02/2026 01:26:31 pm )