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State of Uttar Pradesh - Section

Section 30 in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

30. Savings. -

Nothing in these regulations shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Schedule Tribes and other categories of persons in accordance with the orders of the Government issued, from time to time, in this regard.