Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(1) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(1)Accounts of the income and expenditure of the Committee fund shall be kept in accordance with such rules as may be prescribed.