Section 15 in Tamil Nadu Cotton Control Rules, 1954
15. Power of entry into factory etc., for inspection of register.
- The register maintained by the owner or person in charge of a factory under section 4(2) shall be open to inspection at all reasonable times by the Director or by any person authorized by him under section 4(3) and the Director or any person so authorized shall have the power to enter for the purpose of such inspection the factory or any other place in the occupation of the owner or person in charge of the factory.
