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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1)(g) in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers) Regulations, 2007

(g)"Electricity Ombudsman (Vidyut Lokpal)" means an authority appointed or designated by the Commission, under sub-section (6) of Section 42 of the Act.