Calcutta High Court (Appellete Side)
M/S. Cables (India) Pvt. Ltd. & Anr vs Nsic Ltd on 9 April, 2015
Author: Subrata Talukdar
Bench: Subrata Talukdar
1
09.04.2015
m.l. 386
b.r
W.P. 5008(W) of 2005
M/s. Cables (India) Pvt. Ltd. & Anr.
-vs-
NSIC Ltd.
****
This matter is an old one and appearing under the heading "Old Writ Matters".
None appears for the parties even at the second call. No accommodation is prayed for.
The case accordingly stands dismissed. Interim order, if any, stands vacated. Urgent photostat certified copy of this order, if applied for, be supplied to the parties upon compliance of all necessary formalities as expeditiously as possible.
( Subrata Talukdar,J)