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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in Tamil Nadu Music and Fine Arts University Act, 2013

(b)"affiliated college" means any college situate within the University area and affiliated to the University and providing courses of study for admission to the examination for degrees, diplomas or other academic distinctions of the University and includes a college deemed to be affiliated to the University under this Act;